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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(l) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

(l)"term of office" in relation to a member means the period beginning with the date when such member takes his seat in the Assembly and ending with the date on which his seat becomes vacant.