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Chattisgarh High Court

Pradeep Kumar Barapatre vs State Of Chhattisgarh on 23 July, 2025

1 Digitally signed by RAMESH KUMAR VATTI Date: 2025.07.24 11:26:34 +0530 HIGH COURT OF CHHATTISGARH AT BILASPUR WPC No. 2712 of 2020 PRADEEP KUMAR BARAPATRE versus STATE OF CHHATTISGARH & ORS Order on Board 23/07/2025 Mr. Gary Mukhopadhayay, Advocate for the petitioner.

Mr. Shubham Bajpai, Panel Lawyer for the State.

Admit.

Post this matter for final hearing in due course.

Interim order granted on 23.11.2020 is hereby made absolute. Accordingly, I.A. No. 01/2020 is disposed of.

Heard on I.A. No. 02/2024, application for vacating stay.

On due consideration, I.A. No. 02/2024 is rejected.

Sd/-

(Rakesh Mohan Pandey) Judge vatti