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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(3)The Chief Executive Officer shall be the Administrative Head of the Parishad and all the officers employed appointed by the Parishad on deputation or taken on contractual basis shall be under the administrative control of the Chief Executive Officer.