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State of West Bengal - Section

Section 42 in New Town Kolkata Planning Area (Building) Rules, 2014

42. Linking of two blocks.

- Notwithstanding anything contained in Rule- 29 for two adjacent blocks in same premises, gangways between these two buildings may be permitted at any level subject to the condition that it does not obstruct movement of vehicles or fire vehicles, as the case may be, the minimum width of the gangway being not less than that of a stairway and not exceeding 3.00 meter at any place.