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Delhi High Court - Orders

Raj Sharma vs Yashpal Sharma And Ors on 10 January, 2019

Author: J.R. Midha

Bench: J.R. Midha

$~O-16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(OS) 2034/2011

      RAJ SHARMA                                        ..... Plaintiff
                          Through:    Mr.Inder Bir Singh, Advocate

                          versus

      YASHPAL SHARMA AND ORS              ..... Defendants
                  Through: Ms.Kanchan Semwal, Advocate

      CORAM:
      HON'BLE MR. JUSTICE J.R. MIDHA

             ORDER

% 10.01.2019 List for final hearing at the end of the Board on 15th May, 2019. CS(OS) 2548/2013 be also listed as a separate item on the next date of hearing along with this suit.

J.R. MIDHA, J.

JANUARY 10, 2019 dk