Delhi High Court - Orders
Raj Sharma vs Yashpal Sharma And Ors on 10 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2034/2011
RAJ SHARMA ..... Plaintiff
Through: Mr.Inder Bir Singh, Advocate
versus
YASHPAL SHARMA AND ORS ..... Defendants
Through: Ms.Kanchan Semwal, Advocate
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 10.01.2019 List for final hearing at the end of the Board on 15th May, 2019. CS(OS) 2548/2013 be also listed as a separate item on the next date of hearing along with this suit.
J.R. MIDHA, J.
JANUARY 10, 2019 dk