Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Telangana - Subsection

Section 86(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)Whenever it is alleged that any person who has been elected as a [Member] [['Throughout the ActFor Substituted