Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Greater Bengaluru City Corporation - Section 345 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 345. obstruct the same. Form of notices and permissions.- All notices and permissions given,issued or granted, as the case may be, under the provisions of this Act shall be in writing
