Delhi High Court - Orders
Vikrant Chemico Industries Pvt Ltd. 49, ... vs Gopal Engineering And Chemical Work Pvt ... on 27 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 198/2022
VIKRANT CHEMICO INDUSTRIES PVT LTD. 49, GOVT.
INDUSTRIAL ESTATE, KANPUR, UP ..... Petitioner
Through: Mr. Nitin Sharma, Mr. Sohrab Mann,
Ms. Deepika Pokharia, Advs. (M:
7838947828)
versus
GOPAL ENGINEERING AND CHEMICAL WORK PVT LTD. 91,
GOVT. ESTATE, KANPUR, UP ..... Respondent
Through: Mr. Peeyoosh Kalra, Mr. Sudhindra
Tripathi, Mr. Rohan J. Kapoor, Ms.
Nikita Anand, Mr. Yashwant S.
Baghel & Mr. Rishabh Thakur, Advs.
(M: 9821993494)
AND
+ CS(COMM) 85/2018 & CRL.M.A. 4189/2020
VIKRANT CHEMICO INDUSTRIES PVT LTD ..... Plaintiff
Through: Mr. Nitin Sharma, Mr. Sohrab Mann,
Ms. Deepika Pokharia, Advs.
versus
SHRI GOPAL ENGINEERING AND CHEMICAL WORKS PVT
LTD & ORS ..... Defendants
Through: Mr. Peeyoosh Kalra, Mr. Sudhindra
Tripathi, Mr. Rohan J. Kapoor, Ms.
Nikita Anand, Mr. Yashwant S.
Baghel & Mr. Rishabh Thakur, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2023 at 21:39:53
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.09.2023
1. This hearing has been done hybrid mode.
2. List on 12th January, 2024.
PRATHIBA M. SINGH, J SEPTEMBER 27, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:39:53