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Delhi High Court - Orders

Vikrant Chemico Industries Pvt Ltd. 49, ... vs Gopal Engineering And Chemical Work Pvt ... on 27 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~8 & 9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                                    C.O. (COMM.IPD-TM) 198/2022
                                                VIKRANT CHEMICO INDUSTRIES PVT LTD. 49, GOVT.
                                                INDUSTRIAL ESTATE, KANPUR, UP                                                     ..... Petitioner
                                                                                      Through:                 Mr. Nitin Sharma, Mr. Sohrab Mann,
                                                                                                               Ms. Deepika Pokharia, Advs. (M:
                                                                                                               7838947828)

                                                                                      versus

                                                GOPAL ENGINEERING AND CHEMICAL WORK PVT LTD. 91,
                                                GOVT. ESTATE, KANPUR, UP                                                          ..... Respondent
                                                                                      Through:                 Mr. Peeyoosh Kalra, Mr. Sudhindra
                                                                                                               Tripathi, Mr. Rohan J. Kapoor, Ms.
                                                                                                               Nikita Anand, Mr. Yashwant S.
                                                                                                               Baghel & Mr. Rishabh Thakur, Advs.
                                                                                                               (M: 9821993494)
                                                                    AND
                                    +                        CS(COMM) 85/2018 & CRL.M.A. 4189/2020
                                                VIKRANT CHEMICO INDUSTRIES PVT LTD                                                    ..... Plaintiff
                                                                                      Through:                 Mr. Nitin Sharma, Mr. Sohrab Mann,
                                                                                                               Ms. Deepika Pokharia, Advs.

                                                                                      versus

                                                SHRI GOPAL ENGINEERING AND CHEMICAL WORKS PVT
                                                LTD & ORS                                                                         ..... Defendants
                                                                                      Through:                 Mr. Peeyoosh Kalra, Mr. Sudhindra
                                                                                                               Tripathi, Mr. Rohan J. Kapoor, Ms.
                                                                                                               Nikita Anand, Mr. Yashwant S.
                                                                                                               Baghel & Mr. Rishabh Thakur, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2023 at 21:39:53
                                                 CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                                                      ORDER

% 27.09.2023

1. This hearing has been done hybrid mode.

2. List on 12th January, 2024.

PRATHIBA M. SINGH, J SEPTEMBER 27, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:39:53