Jharkhand High Court
Church Of North India (Cni) vs Anil Kumar on 11 May, 2023
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
SA No. 192 of 2018
Church of North India (CNI), Hatia, Dhurwa, Pastorate,
Village- Hesag, P.S.- Jagarnathpur, Dist.- Ranchi
...... Appellant
Versus
Anil Kumar ......... Respondent
Coram: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY For the Appellants : Mr. K.K.Ambastha, , Adv.
06 / 11.05.2023 Heard.
Learned counsel for the appellants prays for time. Prayer for time is allowed as the last chance. List this appeal after eight weeks.
(ANIL KUMAR CHOUDHARY, J.) Smita/-