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Jharkhand High Court

Church Of North India (Cni) vs Anil Kumar on 11 May, 2023

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       SA No. 192 of 2018

         Church of North India (CNI), Hatia, Dhurwa, Pastorate,
         Village- Hesag, P.S.- Jagarnathpur, Dist.- Ranchi
                                   ......       Appellant

                                Versus

         Anil Kumar                       .........        Respondent

Coram: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY For the Appellants : Mr. K.K.Ambastha, , Adv.

06 / 11.05.2023 Heard.

Learned counsel for the appellants prays for time. Prayer for time is allowed as the last chance. List this appeal after eight weeks.

(ANIL KUMAR CHOUDHARY, J.) Smita/-