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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(j) in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

(j)"Practical experience" for direct recruitment means practical experience in any State Government or Central Government or Public Undertaking or Private Undertaking of repute concerned with relevant subject; and for promotion it means practical experience in the Directorate of Handloom and Textiles;