Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22K] [Entire Act] State of Rajasthan - Subsection Section 22K(2) in The Rajasthan Agricultural Produce Markets Act, 1961 (2)The Board shall tender advice to the Government and the market committees in relation to agricultural marketing as and when referred to.
