Gujarat High Court
Kantibhai Nanjibhai Rathod vs Sant Nirankari Mandal on 20 April, 2017
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/5121/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 5121 of 2017
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KANTIBHAI NANJIBHAI RATHOD....Petitioner
Versus
SANT NIRANKARI MANDAL, & 1....Respondents
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Appearance :
SHIVANG P JANI, ADVOCATE for the Petitioner(s) No. 1
ADITYA A GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
MOHIT A GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
MR AR GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
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CORAM : HONOURABLE MR.JUSTICE A.J.DESAI
Date : 20/04/2017
ORAL ORDER
Mr. A.R. Gupta, learned advocate appearing for the respondents prays for time to file affidavit-in-reply. Stand over to 16.6.2017. Ad-interim relief granted earlier to continue till then.
(A.J.DESAI, J.) Savariya Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Apr 21 01:16:39 IST 2017