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Gujarat High Court

Kantibhai Nanjibhai Rathod vs Sant Nirankari Mandal on 20 April, 2017

Author: A.J.Desai

Bench: A.J.Desai

                    C/SCA/5121/2017                                             ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION NO. 5121 of 2017

         =========================================
                          KANTIBHAI NANJIBHAI RATHOD....Petitioner
                                          Versus
                         SANT NIRANKARI MANDAL, & 1....Respondents
         =========================================
         Appearance :
         SHIVANG P JANI, ADVOCATE for the Petitioner(s) No. 1
         ADITYA A GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
         MOHIT A GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
         MR AR GUPTA, ADVOCATE for the Respondent(s) No. 1 - 2
         =========================================

                    CORAM : HONOURABLE MR.JUSTICE A.J.DESAI

                                      Date : 20/04/2017
                                       ORAL ORDER

Mr. A.R. Gupta, learned advocate appearing for the respondents prays for time to file affidavit-in-reply. Stand over to 16.6.2017. Ad-interim relief granted earlier to continue till then.

(A.J.DESAI, J.) Savariya Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Apr 21 01:16:39 IST 2017