Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(4)(d) in The Karnataka State Universities Act, 2000

(d)periodic review for continuance or cancellation of designation of Autonomous College;