Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(i) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967 (i)with posts mentioned or specified in sub-section (4) of Section 94 of the Chhattisgarh Municipalities Act, 1961; and
