Section 2(1)(a) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979

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State of Rajasthan - Subsection

Section 2(1)(a) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979

(a)in relation to the period from the 1st day of January, 1973 to the 7th day of April, 1978 shall be deemed to have been substituted by the following, namely :-

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State of Rajasthan - Subsection

Section 2(1)(a) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979