Madhya Pradesh High Court
Ramasre Gurjar vs The State Of Madhya Pradesh on 12 March, 2026
1 CRR-1005-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 1005 of 2026 (RAMASRE GURJAR Vs THE STATE OF MADHYA PRADESH ) Dated : 12-03-2026 Shri Amit Kumar Goswami - Advocate for the petitioner.
Shri Vikram Pippal - PP appearing on behalf of State.
Counsel for the petitioner prays for time to file documents related to surrender of the petitioner.
As prayed, list this case after a week.
(PUSHPENDRA YADAV) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 3/13/2026 10:27:19 AM