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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(b) in Rules of Procedure and Conduct of Business in Lok Sabha

(b)[ the official designation of the Minister to whom the question is addressed; [Clauses (a) and (b) relettered as (b) and (c) and clause (c) so relettered Substituted by L.S. Bn. (II), dated 9.5.1989, para 2930.]