Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Mizoram - Subsection

Section 90(2) in Mizoram Cooperative Societies Act, 2006

(2)The Registrar may, inter-alia also direct or order co-operative the co-operative or its officers to take such other actions as may be specified in the order or direction to remedy the defects within the time specified therein.