Income Tax Appellate Tribunal - Mumbai
Dimension Data India P.Ltd, Mumbai vs Asst Cit Cir 6(2)(2), Mumbai on 20 October, 2021
1 आयकर अपीलीय अधिकरण "के" न्यायपीठ मुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI माननीय श्री महावीर स िंह, उपाध्यक्ष एवुं माननीय श्री मनोज कुमार अग्रवाल ,लेखा दस्य के मक्ष। BEFORE HON'BLE SHRI MAHAVIR SINGH, VP AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode)
1. आयकरअपील िं ./ I.T.A. No. 3412/Mum/2017 (धििाारण वर्ा / Assessment Year: 2012-13)
2. आयकरअपील िं ./ I.T.A. No. 581/Mum/2018 (धििाारण वर्ा / Assessment Year: 2013-14) Dimension Data India Pvt. Ltd. ACIT Cir. - 6(2)(2) (now known as NTT India Pvt. Ltd.) R. No. 505, 5 t h floor बिाम/ 1701-1704, B-Wing, One BKC, G- Aaykar Bhavan, M. K. Road, Block, Bandra Kurla Complex, Vs. Mumbai-400 020 Bandra (East), Mumbai-400 051 स्थायीलेखा िं ./ जीआइआर िं ./ PAN/GIR No. AAACD-2145-G (अपीलाथी/Appellant) : (प्रत्यथी / Respondent) Assessee by : Email dated 18/10/2021 Revenue by : Shri Ajay Sharma - Ld. CIT-DR ुनवाई की तारीख/ : 20/10/2021 Date of Hearing घोषणा की तारीख / : 20/10/2021 Date of Pronouncement आदे श / O R D E R Manoj Kumar Aggarwal (Accountant Member)
1. The registry placed on record assessee's email dated 18/10/2021 wherein it has been submitted that the assessee has already opted for settlement of dispute for both the years under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme), 2020 and therefore, the assessee seeks withdrawal of the appeals. The copies of Form No.3, for both the 2 years, have also been enclosed. The same was not objected to by Ld. CIT-DR.
2. In view of foregoing, both the appeals stand dismissed as withdrawn with a liberty to assessee to seek restoration of the appeals, in case the declaration filed under the scheme is not accepted, for whatever reasons.
3. Both the appeals stand dismissed as withdrawn.
Order pronounced on 20th October, 2021.
Sd/- Sd/- (Mahavir Singh) (Manoj Kumar Aggarwal) उपाध्यक्ष / Vice President लेखा दस्य / Accountant Member
मुिंबई Mumbai; सदनािं क Dated : 20/10/2021 Sr.PS, Dhananjay आदे शकीप्रधिधलधपअग्रेधर्ि/Copy of the Order forwarded to :
1. अपीलाथी/ The Appellant
2. प्रत्यथी/ The Respondent
3. आयकरआयुक्त(अपील) / The CIT(A)
4. आयकरआयुक्त/ CIT- concerned
5. सवभागीयप्रसतसनसध, आयकरअपीलीयअसधकरण, मुिंबई/ DR, ITAT, Mumbai
6. गार्ड फाईल / Guard File आदे शािसार/ BY ORDER, उप/सहायक पुंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअधिकरण, मुिंबई / ITAT, Mumbai.