Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 896] [Entire Act]

Bengal Presidency - Subsection

Section 896(xix) in Police Regulations, Bengal , 1943

(xix)He shall make himself fully acquainted with the Reserve Police registers and keep the important registers himself. He shall keep the service bocks and rolls and deal with all correspondence relating to the force.