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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

(2)At least one copy each of the Act and these rules shall be available on the premises of every [Genetic Counselling, Centre, Genetic Laboratory, Genetic Clinic, Ultrasound Clinic and Imaging Centres] [Substituted by G.S.R. 109(E), dated 14.2.2003 (w.e.f. 14.2.2003).], and shall be made available to the clientele on demand for perusal.