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[Cites 0, Cited by 0] [Section 7G(2)] [Section 7G] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7G(2)(i) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(i)any regulatory agency constituted by or under any law in India or outside India, including the Board;