Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The Standards of Weights and Measures (General) Rules, 1987 26. Register and reports to be maintained by persons referred to in section 35 .-Every person referred to in sub-section (1) of section 35 shall maintain a register in the appropriate form set out in the Eleventh Schedule.
