Supreme Court - Daily Orders
M/S Sterlite Technologies Ltd. vs Bharat Sanchar Nigam Limited on 6 March, 2019
Bench: Navin Sinha, M.R. Shah
ITEM NO.15 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
36474-36475/2012
(Arising out of impugned final judgment and order dated 29-03-2011
in AP No. 238/2010 01-05-2012 in IA No. 5646/2011 01-05-2012 in AP
No. 238/2010 passed by the High Court Of Delhi At New Delhi)
M/S STERLITE TECHNOLOGIES LTD. Petitioner(s)
VERSUS
BHARAT SANCHAR NIGAM LIMITED & ANR. Respondent(s)
IA 1/2012-CONDONATION OF DELAY IN FILING.
Date : 06-03-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Rajiv Tyagi, AOR
Mr. Rohit Gupta, Adv.
For Respondent(s) Mr. I. Chawla, Adv.
Ms. Leena T., Adv.
Mr. Piyush Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters after 10 days.
(ASHWANI THAKUR) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.03.07 17:06:45 IST Reason: