Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Sterlite Technologies Ltd. vs Bharat Sanchar Nigam Limited on 6 March, 2019

Bench: Navin Sinha, M.R. Shah

     ITEM NO.15                              COURT NO.15                   SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)   for                  Special   Leave      to   Appeal    (C)      No(s).
     36474-36475/2012

     (Arising out of impugned final judgment and order dated 29-03-2011
     in AP No. 238/2010 01-05-2012 in IA No. 5646/2011 01-05-2012 in AP
     No. 238/2010 passed by the High Court Of Delhi At New Delhi)

     M/S STERLITE TECHNOLOGIES LTD.                                        Petitioner(s)

                                                    VERSUS

     BHARAT SANCHAR NIGAM LIMITED & ANR.                                   Respondent(s)

     IA 1/2012-CONDONATION OF DELAY IN FILING.

     Date : 06-03-2019 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                 Mr. Rajiv Tyagi, AOR
                                       Mr. Rohit Gupta, Adv.

     For Respondent(s)                 Mr. I. Chawla, Adv.
                                       Ms. Leena T., Adv.
                                       Mr. Piyush Sharma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matters after 10 days.

(ASHWANI THAKUR) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.03.07 17:06:45 IST Reason: