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Patna High Court - Orders

Bhola Prasad Sah @ Bhola Prasad & Anr. vs Ram Dhani Prasad & Ors. on 22 February, 2012

Author: Ravi Ranjan

Bench: Ravi Ranjan

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Miscellaneous Jurisdiction Case No.3359 of 2009
                     ======================================================
                     Bhola Prasad Sah @ Bhola Prasad & Anr.
                                                                       .... ....   Petitioner/s
                                                     Versus
                     Ram Dhani Prasad & Ors.
                                                                   .... .... Opposite Parties
                     ======================================================


                     CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                     ORAL ORDER


5       22-02-2012

No one appears on behalf of the petitioners.

Put up this matter on the next assigned date under the same heading.

(Dr. Ravi Ranjan, J) Spd/-