Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 39 in The Tamil Nadu Catering Establishments Rules, 1959 39. Maintenance and supply of Service Book. - [* * *] [Omitted by G.O. (D) No. 1088, Labour, and Employment (H-1), dated the 19th August, 2004 (with effect from 16th March, 2005) (earlier inserted by, S.R.O. No. A-125 of1974, dated the 27th March, 1974).]
