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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1)(v) in The Punjab Borstal Rules

(v)Cuts on the hand by a rattan, provided that the cuts shall be inflicted only in such cases and subject to such limitations and restrictions as apply to punishment by whipping under clause 13 of paragraph 612 of the Punjab Jail Manual.