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State of Jharkhand - Section

Section 20 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(20)The result of the dispute should be classified from the worker's point of view and as far as possible be given according to the standard nomenclature given below:-
(a)disputes where the worker's demands have been entirely accepted:
(b)disputes where the worker's major demands have been accepted;
(c)disputes where the worker's major demands have not been accepted;
(d)disputes where the worker's demands have been rejected;
(e)disputes where the employer's demands have been entirely accepted;
(f)disputes where the employer's demands have been partially accepted;
(g)disputes where the employer's demands have been rejected;
(h)disputes with indeterminate result; and
(i)not known.