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State of Odisha - Section

Section 9 in The Shri Jagannath Temple Rules, 1960

9. Sevaks to be responsible for some daily use articles.

- All movables of value including silver, gold and other utensils and silk clothings shall, subject to the control of the Committee, remain in the custody of the respective sevaks as mentioned in the record-of-rights. A full inventory thereof shall be maintained by the Administrator subject to the verification and supervision by the Committee. A copy of the inventory shall from time to time be submitted to the State Government.