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State of Punjab - Section

Section 531 in Punjab Jail Manual, 1996

531. Complaint-Box in medium and minimum security prisons.

- In the minimum and medium security prisons, there shall be complaint and suggestion box in every enclosure in which the prisoners can put their complaints/suggestions. The box should be opened by the Deputy Superintendent once a day and the complaints/suggestions should be put up before the Superintendent, who shall take action as deem proper. Stationery and writing material shall be provided on demand by the Head Warder incharge of the enclosure.A record of these complaints and suggestions shall be maintained in a file, which shall be put up to each inspecting officer including the District and Sessions Judge as and when they come on inspections.