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[Cites 0, Cited by 0] [Section 3(20)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(20)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)means any land the grant of which in inam has been made, confirmed or recognized by the Government; and