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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(3)Use of improved Seeds - To sow in the land only improved seeds recommended by the Agriculture Department and for this purpose either purchase seed annually, or on each crop, from the Agriculture Department or from its seed agencies or from firms and other agencies recommended by it or retain in hand sufficient quantities of improved variety of seeds from his own produce to provide for his seed requirements for the succeeding year or crop.