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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(2) in Rajasthan Co-operative Societies Act, 2001

(2)A society shall furnish to a member, on request in writing, and on payment of such fees as may be prescribed therefor, a copy of any of the documents mentioned in sub-section (1) within seven days from the date of payment of such fees.