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Cce And Cgst, Ahmedabad North vs M/S Skf Technologies (India) Pvt. Ltd. on 1 February, 2022

Bench: D.Y. Chandrachud, Surya Kant, Vikram Nath

     ITEM NO.9                           Court 4 (Video Conferencing)           SECTION XVII-A

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                                       Civil Appeal Nos.1094-1096/2021


     CCE AND CGST, AHMEDABAD NORTH                                            Appellant(s)

                                                VERSUS

     M/S SKF TECHNOLOGIES (INDIA) PVT. LTD.                                   Respondent(s)

     (With appln.(s) for IA No.48259/2021-EXEMPTION FROM FILING C/C OF
     THE IMPUGNED JUDGMENT and IA No.48258/2021-STAY APPLICATION )


     Date : 01-02-2022 These appeals were called on for hearing today.


     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE SURYA KANT
                                   HON'BLE MR. JUSTICE VIKRAM NATH


     For Appellant(s)                    Mr.   Balbir Singh, ASG
                                         Mr.   Mukesh Kumar Maroria, AOR
                                         Mr.   Shyam Gopal, Adv.
                                         Ms.   Deepabali Dutta, Adv.
                                         Ms.   Suhasini Sen, Adv.
                                         Mr.   Merusagar Samantaray, Adv.

     For Respondent(s)                   Mr.   V. Sridharan, Sr. Adv.
                                         Mr.   Aditya Bhattacharya, Adv.
                                         Ms.   Mounica Kasturi, Adv.
                                         Ms.   Apeksha Mehta, Adv.
                                         Ms.   Charanya Lakshmikumaran, AOR


                          UPON hearing the counsel the Court made the following
                                                O R D E R

1 List the Civil Appeals on 9 February 2022.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. COURT MASTER