Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Bombay Presidency - Section Section 45 in The Bombay University Act, 1974 45. Permanent affiliation. - No College shall be granted permanent affiliation unless it has a standing of six years, has fulfilled all the conditions of affiliation and attained the academic and administrative standards prescribed by the University from time to time.
