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State of Uttar Pradesh - Section

Section 11 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

11. Character.

- The Character of a candidate for direct recruitment must be such as to render him suitable in all respects for employment in Government service. The appointing authority shall satisfy itself on this point.Note. - Persons dismissed by the Union Government or a State Government or Local Authority or by a Corporation or a State Government shall be ineligible for appointment to any post in the service. Persons convicted of an offence involving moral turpitude shall also be ineligible.