Himachal Pradesh High Court
Kamlesh Sharma vs . Sandeep Kumar Sharma on 12 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Kamlesh Sharma Vs. Sandeep Kumar Sharma CMP(M) No. 622 of 2023 .
12.7.2023 Present:- Mr. Mohan Singh,Advocate, for the applicant.
Mr. Mukesh Sharma, Advocate, for the non applicant/respondent.
CMP No. 7028 of 2023 For the reasons stated in the application, the delay in re-
filing the appeal, after removing the objections, is condoned.
The application stands disposed of.
CMP(M) No. 622 of 2023 Notice. Mr. Mukesh Sharma, Advocate, accepts notice on behalf of the respondent. Reply, if any, be filed within two weeks. List on 26.7.2023.
(Tarlok Singh Chauhan) Judge [[ (Satyen Vaidya) Judge 12th July, 2023 (Guleria) ::: Downloaded on - 12/07/2023 21:08:03 :::CIS