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Jharkhand High Court

M/S Corporate Ispat Alloys Lim vs State Of Jharkhand & Ors on 18 October, 2011

Author: Prakash Tatia

Bench: Chief Justice, Jaya Roy

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     W.P.(T) No. 5941 of 2011
                   M/s Corporate Ispat Alloys Limited Vrs. The State of Jharkhand & Ors.
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE JAYA ROY For the Petitioner : Mr. Piyush Poddar For the Respondents : A.A.G.

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Order No. 2 Dated: 18th October, 2011.

1. In the identical matter, W.P.(T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.

2. List this matter on 12th December, 2011 along with W.P.(T) No. 5000 of 2011.

(Prakash Tatia, C.J.) (Jaya Roy, J.) Dey/sudhir