Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(2) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (2)The Syndicate shall settle objections raised in such audit and carryout such instructions as may be issued by the Government on the audit report.
