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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(6)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)some points in depots are trailable, in the event of a route failure they need not be correctly set before a movement is authorised over them in the trailing direction, and non trailable points shall be protected by fixed signals.