Madhya Pradesh High Court
Rubabuddin vs State Of M.P. Home Department on 21 January, 2016
MCRC-9457-2015 (R UBAB UDDIN Vs STA TE 0FM.P. HOME DEPARTMENT) 2 1-01-20
16 Parties through their counsel. Learned government advocate is directed to call for the case diary.
List after two weeks. (D.K. PALIWAL) JUDGE