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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(e) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(e)that due provision is made or shall be made as far as circumstances may permit, for the accommodation of the Principal and other members of the teaching staff in or near the college or the place provided for the residence of the students;