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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(j) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(j)"Fair Price Shop Holder" means a retailer authorized under the provisions of clause 3 of this order in respect of any specified essential commodity;