Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of West Bengal - Subsection Section 102(g) in New Town, Kolkata Development Authority Act, 2007 (g)the mains or pipes in which fire plugs, are to be fixed and the places at which keys of the fire plugs are to be deposited
