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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(d) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(d)Commuted leave, not exceeding the amount of half pay leave due, may be granted on medical certificate only to a permanent employee, subject to the following conditions:-
(i)Commuted leave during the entire service shall be limited to maximum of 240 days.
(ii)When commuted leave is granted, twice the amount of such leave shall be debited against the half-pay leave.