Supreme Court - Daily Orders
Avtar Singh And Ors vs Bimla Devi And Ors on 13 July, 2017
ITEM NO.29 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 35655/2016
(Arising out of impugned final judgment and order dated 24-08-2016
in RSA No. 932/2010 passed by the High Court Of Punjab & Haryana At
Chandigarh)
AVTAR SINGH AND ORS & ORS. Petitioner(s)
VERSUS
BIMLA DEVI AND ORS & ORS. Respondent(s)
(REGISTRAR COURT NO. 1 MATTER)
Date : 13-07-2017 This petition was called on for hearing today.
For Petitioner(s) Ms. Shalu Sharma, AOR
For Respondent(s) Mr. Shankar Divate, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. List the matter before the Hon'ble Court, as per rules.
(SANJAY PARIHAR) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.07.15 10:01:10 IST Reason: