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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(e) in Kerala Municipality Building Rules, 1999

(e)area used for parking of vehicles within a building area of electrical room, room for air conditioning plant, generator room, internal sanitary, shafts and air conditioning ducts shall not be included in the floor area of any floor, however area occupied by lift shall be included in any one floor.