Kerala High Court
Travancore Devaswom Watchers vs The Travancore Devaswom Board on 17 May, 2010
Author: J.Chelameswar
Bench: J.Chelameswar, P.N.Ravindran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WA.No. 1125 of 2008()
1. TRAVANCORE DEVASWOM WATCHERS
... Petitioner
2. G.SREEKUMAR, WATCHER, PALKULANGARA
Vs
1. THE TRAVANCORE DEVASWOM BOARD
... Respondent
2. THE COMMISSIONER, TRAVANCORE
For Petitioner :SRI.K.KARTHIKEYA PANICKER
For Respondent :SRI.D.SREEKUMAR, SC, TDB
The Hon'ble the Chief Justice MR.J.CHELAMESWAR
The Hon'ble MR. Justice P.N.RAVINDRAN
Dated :17/05/2010
O R D E R
J.Chelameswar, CJ. & P.N.Ravindran, J.
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W.A.No. 1125 OF 2008
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None appears. Dismissed.
J.Chelameswar, Chief Justice.
P.N.Ravindran, Judge.
ttb