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Kerala High Court

Travancore Devaswom Watchers vs The Travancore Devaswom Board on 17 May, 2010

Author: J.Chelameswar

Bench: J.Chelameswar, P.N.Ravindran

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WA.No. 1125 of 2008()


1. TRAVANCORE DEVASWOM WATCHERS
                      ...  Petitioner
2. G.SREEKUMAR, WATCHER, PALKULANGARA

                        Vs



1. THE TRAVANCORE DEVASWOM BOARD
                       ...       Respondent

2. THE COMMISSIONER, TRAVANCORE

                For Petitioner  :SRI.K.KARTHIKEYA PANICKER

                For Respondent  :SRI.D.SREEKUMAR, SC, TDB

The Hon'ble the Chief Justice MR.J.CHELAMESWAR
The Hon'ble MR. Justice P.N.RAVINDRAN

 Dated :17/05/2010

 O R D E R

J.Chelameswar, CJ. & P.N.Ravindran, J.

- - - - - - - - - - - - - - - - - - - - - - - - - - - -

W.A.No. 1125 OF 2008

- - - - - - - - - - - - - - - - - - - - - - - - - - - - Dated this the 17th day of May, 2010 JUDGMENT J.Chelameswar, CJ.

None appears. Dismissed.

J.Chelameswar, Chief Justice.

P.N.Ravindran, Judge.

ttb