Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3) in The Nathdwara Temple Act, 1959 (3)[] [Added by Rajasthan Act No. 18 of 1966.] The Collector shall be an ex-officio member of the Board.
