Section 31(2)(a) in The Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(a)specify the form and manner in which warning shall be given in respect of cigarettes or other tobacco products under clause (o) of section 3;

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